Section 72(2)(viii) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(viii) in The Motor Vehicles Act, 1988

(viii)the weight and nature of passengers luggage that shall be carried free of charge, the total weight of luggage that may be carried in relation to each passenger, and the arrangements that shall be made for the carriage of luggage without causing inconvenience to passengers;

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Union of India - Subsection

Section 72(2)(viii) in The Motor Vehicles Act, 1988