Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(2) in The Maharashtra Khadi and Village Industries Rules, 1970 (2)[ The Member-Secretary of the Board shall be paid a salary of rupees three hundred per month.] [Inserted by G. N. of 25.8.1970.]
