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[Cites 0, Cited by 0] [Section 12A(2)] [Section 12A] [Entire Act]

State of Punjab - Subsection

Section 12A(2)(a) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(a)a person who, after the commencement of this Act, obtains a right of occupancy from the Central Government under the Displaced Persons (Compensation and Rehabilitation) Act, 1954 (44 of 1954); and