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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Odisha - Subsection

Section 108(2) in The Orissa Motor Vehicles Rules, 1993

(2)The seats in every public service vehicle, shall be provided with cushions, of not less than 3.50 centimetres in thickness made of foam, rubber or fibre-flex or equivalent materials and shall be covered by leather of rexin cloth.