Section 40(3)(a) in The National Cadet Corps Rules, 1948

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

(a)In the case of an officer :-

(i)forfeiture of seniority or service for the purpose of promotion for a period not exceeding twelve months;

(ii)severe reprimand or reprimand;

(iii)stoppages of pay and allowances until any proved loss or damage occasioned by the offence of which the offender is charged is made good;

(iv)fine not exceeding rupees ten.

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