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[Cites 0, Cited by 3] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(3) in The Maharashtra Co-Operative Societies Act, 1960

(3)It shall be competent for the Registrar to withdraw any order of inspection from the officer to whom it is entrusted, and to inspect himself or entrust it to any other person as he deems fit.