Gujarat High Court
The Oriental Insurance Co. Ltd. vs Chief Commissioner Of Income Tax (Tds) on 26 October, 2021
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/4800/2021 ORDER DATED: 26/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4800 of 2021
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THE ORIENTAL INSURANCE CO. LTD.
Versus
CHIEF COMMISSIONER OF INCOME TAX (TDS)
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Appearance:
MR RATHIN P RAVAL(5013) for the Petitioner(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MR. JUSTICE HEMANT M.
PRACHCHHAK
Date : 26/10/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI) Notice is served, nobody appears. The matters which had been directed to be tagged along with this matter also are not there. All matters are adjourned to 18.11.2021.
Sd/-
(SONIA GOKANI, J) Sd/-
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