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Gujarat High Court

The Oriental Insurance Co. Ltd. vs Chief Commissioner Of Income Tax (Tds) on 26 October, 2021

Author: Sonia Gokani

Bench: Sonia Gokani

      C/SCA/4800/2021                                 ORDER DATED: 26/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 4800 of 2021

==========================================================
                    THE ORIENTAL INSURANCE CO. LTD.
                                 Versus
                CHIEF COMMISSIONER OF INCOME TAX (TDS)
==========================================================
Appearance:
MR RATHIN P RAVAL(5013) for the Petitioner(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MR. JUSTICE HEMANT M.
        PRACHCHHAK

                             Date : 26/10/2021

                            ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI) Notice is served, nobody appears. The matters which had been directed to be tagged along with this matter also are not there. All matters are adjourned to 18.11.2021.

Sd/-

(SONIA GOKANI, J) Sd/-

(HEMANT M. PRACHCHHAK,J) M.M.MIRZA Page 1 of 1 Downloaded on : Thu Oct 28 03:43:18 IST 2021