Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(1)The various fees for provisional and permanent registration, renewal, late application, duplicate certificate, change of ownership, management or name of establishment shall be charged as specified in Schedule.