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[Cites 0, Cited by 93] [Section 391] [Entire Act]

Union of India - Subsection

Section 391(6) in The Companies Act, 1956

(6)The [Tribunal] [ Substituted by Act 11 of 2003, Section 39, for " Court" .][Tribunal][* * *] [ Sub-Section (7) omitted by Act 11 of 2003, Section 39.][* * *] [ Certain words omitted by Act 11 of 2003, Section 40, for Section 392.]