Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Gujarat - Subsection

Section 105(3) in The Gujarat Maritime Board Act, 1981

(3)Such officer of the Board as the State Government may appoint in this behalf shall act as Secretary to the Committee.