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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(h) in Maharashtra Housing and Area Development Act, 1976

(h)[ to advance loans or to assist persons in obtaining loans for banking or finance institutions in accordance with the provisions of Chapter X;] [Clause (h) was substituted for the original by Maharashtra 12 of 1989, Section 4(a).]