Section 6 in Tamil Nadu Municipal Engineering Service Rules, 1997
6. Age.
- No person shall be eligible for appointment to the posts in the service by direct recruitment, if he /she has completed or will complete 30 years of age on the first day of July of the year in which the selection for appointment is made provided that a candidate belonging to Scheduled Castes/Scheduled Tribe shall be appointed in the service by direct recruitment if he/she has not completed 35 years.
