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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in Life Insurance Corporation of India (Staff) Regulations, 1960

(e)[ Other posts in Class I - One Officer not below the rank of Dy. Zonal Manager and two officers not below the rank of Divisional Manager to be nominated by the Central Office.] [Notified in Gazette of India, Part-II Section 3 Sub-section (i), GSR 668(E), dated 26.10.2006.]