Madhya Pradesh High Court
Shri Carnet Elias Fernandes Vemalayam vs District Magistrate on 15 June, 2017
WP-807 7 -2017 (SHRI CARNE T ELIAS FERNANDES VEIllALA YAM Vs DISTRICT MA GISTRA TE) 15-06-2017
At the request of learned counsel for the petitioner, list on 19.06.2017.
(VIJAY KUMAR SHUKLA) JUDGE 8.1111