(2)The following when found in, or brought from a forest, that is to say-(i)trees, such leaves, flowers and fruits as may be prescribed and all other parts or produce not herein before mentioned of trees;(ii)plants not being trees (including grass, creepers, reeds and moss) and all parts or produce of such plants;(iii)wild animals, wild birds, skins, tusks, horns, bones, silk cocoons, honey, wax, and all other parts or produce of animals and birds;(iv)peat, surface soil, rock and minerals (including lime stone and laterite) mineral oil and all products of mines or quarries; and
