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Union of India - Section

Section 10 in The Multimodal Transportation Of Goods (Amendment) Act, 2000

10. Insertion of new section 20A.-

After section 20, the following section shall be inserted, namely:-" 20A. Period of responsibility.- The responsibility of the multimodal transport operator for the goods under this Act shall cover the period from the time he has taken the goods in his charge to the time of their delivery.".