State Consumer Disputes Redressal Commission
Mr. Abhishek Lal vs M/S Puma Realtors Private Limited on 26 October, 2015
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH Consumer Complaint :
133 of 2015 Date of Institution :
08.07.2015 Date of Decision :
26.10.2015 Mr. Abhishek Lal, son of Dr. P. D. Lal Correspondence Address:- Rohtang Hotel Building, Dhalpur, Kullu, Himachal Pradesh - 175101.
......Complainant.
Versus M/s Puma Realtors Private Limited, a Company incorporated under the Companies Act, 1956 (An IREO Group Company), Registered Office at No.5, Dhanraj Chambers, 1st Floor, Satbari, New Delhi-110074, through its Managing Director/Director/ Authorized Signatory. M/s Puma Realtors Private Limited, a Company incorporated under the Companies Act, 1956 (An IREO Group Company), Corporate Office at SCO No.6 - 8, First and Second Floors, Sector 9-D, Madhya Marg, Chandigarh 160009, through its Managing Director/Director/ Authorized Signatory.
....Opposite Parties.
Complaint under Section 17 of the Consumer Protection Act, 1986.
BEFORE: JUSTICE JASBIR SINGH (RETD.), PRESIDENT.
SH. DEV RAJ, MEMBER.
MRS. PADMA PANDEY, MEMBER.
Argued by:
Sh. Sandeep Bhardwaj, Advocate for the complainant.
Sh. Ramnik Gupta, Advocate for the Opposite Parties.
PER DEV RAJ, MEMBER Vide our detailed order of the even date, recorded separately in Consumer Complaint No.132 of 2015 titled as ' Mr. Gurpreet Singh Vs. M/s Puma Realtors Private Limited & Another', this complaint has been partly accepted, with costs.
2. Certified copy of the main order, passed in Consumer Complaint No.132 of 2015 titled as ' Mr. Gurpreet Singh Vs. M/s Puma Realtors Private Limited & Another', be placed on this file also.
3. Copies of this order be sent to the parties free of charge.
Pronounced October 26 , 2015.
[JUSTICE JASBIR SINGH (RETD.)] PRESIDENT [DEV RAJ] MEMBER [PADMA PANDEY] MEMBER Ad