Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(f) in The Bihar Bhoodan Yagna Act, 1954 (f)the maximum and minimum areas to be granted to landless persons [*] [Word 'And omitted by Section 13 of Bihar Act 15 of 1959.]:
