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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in Uttar Pradesh Tax on Entry of Goods Into Local Areas Rules, 2008

(1)The provisions of rules 12, 13, 14 and 15 of the Uttar Pradesh Value Added Tax Rules, 2008 shall mutatis-mutandis apply for manner of payment of tax due under the Act.