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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in The Jammu and Kashmir Collection of Statistics Act, 1961

(b)"factory" means a factory as defined in clause (m) of section 2 of the [Jammu and Kashmir Factories Act, 1957 (I of 1957)] [Now the Factories Act, 1948 (Central Act 63 of 1948).];