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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(vi) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

(vi)the names of persons, if any entitled to a maintenance allowance together with the amount of maintenance allowance payable to each such person;