Section 1 in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005
1. Short title and commencement.
(1)These rules may be called the Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005.(2)They shall come into force on the date, the Orissa Rural Infrastructure and Socio-Economic Development Act, 2004 (Orissa Act 2 of 2005) came into force i.e. the 1st day of February, 2005.
