Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 8 March, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh CRR No. 583 of 2022 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 08-03-2022 None for the applicant.
Shri P.N. Verma, learned Panel Lawyer for the State. Adjourned.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.03.08 19:56:39 IST