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Lok Sabha Debates

Introduction Of The Constituion (Amendment) Bill, 2007 (Amendment Of The 7 Th ... on 4 May, 2007

> Title: Introduction of the Constituion (Amendment) Bill, 2007 (Amendment of the 7th Schedule).

 

SHRIMATI INGRID MCLEOD (NOMINATED): I beg to move for leave to introduce a Bill further to amend the Constitution of India.

MR. CHAIRMAN: The question is:

“That leave be granted to introduce a Bill further to amend the Constitution of India.” The motion was adopted.
SHRIMATI INGRID MCLEOD : I introduce the Bill.
                                   
* Published in the Gazette of India, Extraordinary Part-II, Section-2 dated 4.5.2007