Lok Sabha Debates
Introduction Of The Constituion (Amendment) Bill, 2007 (Amendment Of The 7 Th ... on 4 May, 2007
> Title: Introduction of the Constituion (Amendment) Bill, 2007 (Amendment of the 7th Schedule).
SHRIMATI INGRID MCLEOD (NOMINATED): I beg to move for leave to introduce a Bill further to amend the Constitution of India.
MR. CHAIRMAN: The question is:
“That leave be granted to introduce a Bill further to amend the Constitution of India.” The motion was adopted.
SHRIMATI INGRID MCLEOD : I introduce the Bill.
* Published in the Gazette of India, Extraordinary Part-II, Section-2 dated 4.5.2007