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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(1)(c) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(c)list of all bouquets of pay channels, if any, offered by the broadcaster along with respective maximum retail prices, per month, of each bouquet and names of all the pay channels contained in each such bouquet: