Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 7 March, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~24 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021, I.A. 13004/2021 (Order XXXIX Rules
1 and 2 of the CPC), I.A. 16453/2021 (Order XXXIX Rule 2A
of the CPC), I.A. 16455/2021(Order XXXIX Rule 4 of the
CPC), I.A. 4234/2023(Order XXXIX Rule 2A of the CPC) and
I.A. 4583/2023 (Additional Documents)
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumder, Ms.
Tanya Varma, Ms. Devyani Nath and Ms.
Coral Shah, Advs.
versus
WESTERN IMAGINARY
TRANSCON PVT. LTD. & ORS. ..... Defendants
Through: Mr. Anshul Goel, Mr. Ranjeev
Kumar and Mr. Ashok Goel, Advs. for
Defendants 1 to 3
Mr. Pradhuman Gohil, Ms. Renu Purohit
and Mr. Alapati Sahithya Krishna, Advs. for
Defendant 4
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 07.03.2023 At request, renotify on 24th March 2023.
C.HARI SHANKAR, J MARCH 7, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.03.2023 12:03:23