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Punjab-Haryana High Court

The State Of Punjab vs Sham Kaur And Others on 27 August, 2012

Author: K. Kannan

Bench: K. Kannan

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH

                              RFA No.326 of 1993 (O&M)
                              Date of decision:27.08.2012

The State of Punjab                                 ....Appellant

                              versus


Sham Kaur and others                              ....Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN
                    ----

Present:     Mr. Ram Lal Gupta, Additional Advocate General,
             Punjab.

             None for the respondents.
                              ----

1.   Whether reporters of local papers may be allowed to see the
     judgment ? No.
2.   To be referred to the reporters or not ?No.
3.   Whether the judgment should be reported in the digest ?No.
                              ----

K.Kannan, J. (Oral)

For orders, see RFA No.1839 of 1991 of even date.

(K.KANNAN) JUDGE 27.08.2012 sanjeev