Punjab-Haryana High Court
The State Of Punjab vs Sham Kaur And Others on 27 August, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.326 of 1993 (O&M)
Date of decision:27.08.2012
The State of Punjab ....Appellant
versus
Sham Kaur and others ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Ram Lal Gupta, Additional Advocate General,
Punjab.
None for the respondents.
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1. Whether reporters of local papers may be allowed to see the
judgment ? No.
2. To be referred to the reporters or not ?No.
3. Whether the judgment should be reported in the digest ?No.
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K.Kannan, J. (Oral)
For orders, see RFA No.1839 of 1991 of even date.
(K.KANNAN) JUDGE 27.08.2012 sanjeev