Section 24(2) in The Sikh Gurdwaras Board Election Rules, 1959
(2)[ The returning officer shall forward the names of the elected candidate (s) to the Chief Commissioner, Gurudwara Elections and, except where a constituency extends over more than one State, also to the concerned Commissioner, Gurudwara Elections.] [Sub-rule (2) substituted by Central Government Notification dated 26.7.1978.]
