Supreme Court - Daily Orders
Dushyant Janbandhu vs M/S Hyundai Autoever India Pvt Ltd. on 22 September, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.18 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34174/2023
(Arising out of impugned final judgment and order dated 20-12-2022
in Arb O.P No. 31/2022 passed by the High Court Of Judicature At
Madras)
DUSHYANT JANBANDHU Petitioner(s)
VERSUS
M/S HYUNDAI AUTOEVER INDIA PVT LTD. Respondent(s)
(IA No.191119/2023-CONDONATION OF DELAY IN FILING and IA
No.191121/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 22-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Ms. Tanya Agarwal, Adv.
Mr. Kamlesh K. Mishra, Adv.
Mr. Anurag Ojha , AOR
Mr. Kamlesh Kumar Mishra, Adv.
Ms. Renu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, impugned order dated 20.12.2022 passed in Arb. O.P. No. 31 of 2022 passed by the High Court of Judicature at Madras shall remain stayed. (NEETA SAPRA) Signature Not Verified (BEENA JOLLY) COURT MASTER (SH) Digitally signed by NEETA SAPRA Date: 2023.09.25 COURT MASTER (NSH) 18:09:10 IST Reason: