Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Dushyant Janbandhu vs M/S Hyundai Autoever India Pvt Ltd. on 22 September, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.18                          COURT NO.8                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34174/2023

     (Arising out of impugned final judgment and order dated 20-12-2022
     in Arb O.P No. 31/2022 passed by the High Court Of Judicature At
     Madras)

     DUSHYANT JANBANDHU                                              Petitioner(s)

                                                VERSUS

     M/S HYUNDAI AUTOEVER INDIA PVT LTD.                             Respondent(s)

     (IA   No.191119/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.191121/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 22-09-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)            Ms. Tanya Agarwal, Adv.
                                  Mr. Kamlesh K. Mishra, Adv.
                                  Mr. Anurag Ojha , AOR
                                  Mr. Kamlesh Kumar Mishra, Adv.
                                  Ms. Renu, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

In the meanwhile, impugned order dated 20.12.2022 passed in Arb. O.P. No. 31 of 2022 passed by the High Court of Judicature at Madras shall remain stayed. (NEETA SAPRA) Signature Not Verified (BEENA JOLLY) COURT MASTER (SH) Digitally signed by NEETA SAPRA Date: 2023.09.25 COURT MASTER (NSH) 18:09:10 IST Reason: