Section 4 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013
4. Interpretation.
- Unless the context otherwise requires, the Rajasthan General Clauses Act 1955 (Rajasthan Act No. VII of 1955) shall apply for the interpretation of these rules, as it applies for the interpretation of an Act of Rajasthan.
