Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(2) in Rajasthan Stamp Act 1998 (2)A release or discharge of any such instrument shall only be chargeable with the like duty.Analogous Law. - Section 23-A of the repealed Act.
