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State of Punjab - Section
Section 9 in Punjab Superior Judicial Service Rules, 2007
9. Limited written competitive examination.
- The limited written competitive examination of the members of the Punjab Civil Service (Judicial Branch), for the purposes of out-of-turn promotion under rule 7 of these rules, shall be held by the High Court in the following manner, namely:-| (i) | Written Examination | 600 Marks; |
| (ii) | Assessment of Record | 150 Marks; and |
| (iii) | Viva-Voce | 250 Marks: |