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[Cites 0, Cited by 0] [Section 45(13)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(13)(d) in The Orissa Self-Help Co-operatives Act, 2001

(d)indicate the amount of surplus earned/deficit incurred from providing services to potential members as distinct from surplus/deficit accruing because of members in normal course of business;