Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 34 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 34. Powers to decide representations. - The Committee shall have full powers to decide representations, if any, in regard to the selection of applicants for allotment of property.
