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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Odisha - Subsection

Section 235(1)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)no building worker employed in building and other construction work shall be required or allowed to work for more than fourteen consecutive days unless a rest of twenty four hours is given for rest for such worker.