Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Hyderabad

P Appala Raju vs M/O Defence on 4 August, 2017

ye ta aie a IN THE CENTRAL' SDMINI ST RATIVE TRIBUNAL HYDERABAD BENCH: HYDERABAD CVA. No. G2Of366/2017 Dated: Q4/08/2017 BRT WE Shar PLA ppal a Ran, S/o, Late Simhachalam, aged about 59 years, -- Onc: Fire Engine Driver, Gr-IT, H.No.4- 108, Sundar Nagar, Old Dauy Form, Adarshnagar, Visakhapatnam -- $30 040, reves Applicant AND Union of India rep. oy Secretary, Govt. of India, Ministry of Defence, Norih Block, New Delhi- £10 001,

2. The Chief of the Naval Stall Integrated Headquarters. of Ministry of Defence (Navy), New Delhi- PTO OLT.

3. The Flag Officer Command ingeaneL chia', Headquarters Eastern Naval Command, Visakhap patnam -- 830018,

4. The Cammanding Officer, UNS, Kalinga, C/o, Fleet Mail Officer, Visakhapatnam - [4 fe on Resporidents Appiicant ne G, Pavana Mur thy: Adynecate & Counsel for the > Respondents Mors. EL. Rajitha, Sr COSC CORAM Hon'ble Mr. V. Ajay Kumar, Member Gadi} Nom'ble Mrs. Mi mle Mathew, Member (AdmnJ mis <i Ee IRAL ORDI OEP Crag we eng Begg Mn, Pe i, we tog te Ceeeennp tee Per Hon'hie Mr. ¥ fermrber Cludi.> } mez od ia! tm hoes ng:

Nowe ae Pesol "
. lfay ra i ¢ E i our fohice le arder c €