Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Gujarat - Subsection Section 29(2)(ii) in The Gujarat Ayurved University Act, 2021 (ii)place before the Board of Governors and other authorities of the University all such information and documents as may be necessary for the transaction of the business;