Delhi High Court - Orders
Imperia Structures Ltd vs Tower Air Express, Through Its Partner ... on 4 September, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 144/2022
IMPERIA STRUCTURES LTD. .....Appellant
Through: Mr. Pankaj Gupta with Mr. Tushar
Sharma, Mr. Sachin Jain and Mr.
Ram Pawar, Advocates.
versus
TOWER AIR EXPRESS, THROUGH ITS PARTNER SH.
MANMEET SINGH MEET .....Respondent
Through: Mr. Vikram Kumar and Mr. Abhinav
Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 04.09.2025 CM APPL. 11649/2024 In view of the Farewell Reference and other events/functions scheduled today, it has not been possible to take-up the matter.
Re-notify on 27th January 2026.
Interim order to continue, till the next date of hearing before this court.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 4, 2025 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2025 at 22:43:38