Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3AC] [Entire Act] State of Haryana - Subsection Section 3AC(3) in The Haryana Development and Regulation of Urban Areas Act, 1975 (3)The Board shall not play any role in the infrastructure projects undertaken by the Government exclusively through its budgetary provisions.
