Bombay High Court
Urali Kanchan Grampanchayat Thr. ... vs State Of Maha. Thr. Sec. Rural ... on 5 April, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 15969 OF 2022
Urali Kanchan Grampanchayat Thr. Sarpanch ....PETITIONER
V/S
State Of Maha. Thr. Sec. Rural Development ....RESPONDENT
Dept. And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 5th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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