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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(7)(d) in Right of Children to Free and Compulsory Education Rules, 2012

(d)If vacancy occurs in the office of Members, whether by reason of his death, resignation or otherwise, such vacancy shall be filled within a period of 120 days by making a fresh appointment in accordance with the provisions of sub-Rule (4).