Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 345] [Entire Act]

Union of India - Subsection

Section 345(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Sub-Lieutenant. - A direct entrant in this rank must have attained the age of [23 years] [Substitued by S.R.O. 55, dated 2nd February, 1967] and be less than 26 years of age and hold the qualifications required of an Acting Sub-Lieutenant.