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State of Bihar - Section

Section 23 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

23. Loans to assist consolidation.

- For carrying out any of the purposes of this Act, a loan may be granted under the Land Improvement Loans Act, 1883 (XIX of 1883) or the Agriculturists' Loans Act, 1884 (XII of 1884), to a raiyat or an under raiyat having a right of occupancy in the land held by him.