Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(8)(e) in The U.P. Factories Rules, 1950

(e)Coal, oil, gasoline, or other flammable materials shall not be poured in any sewer or drain.