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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(9) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(9)The names of the members present and the proceedings of the each meeting shall be kept in a book to be provided for this purpose which shall be signed by the Presiding Officer of such a meeting after completion of the meeting and shall at all reasonable times be open to inspection by any member.