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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(1)(e) in Rajasthan Municipalities Act, 2009

(e)all public streets and pavements, and stones and other materials thereon, and also trees, erections, materials, implements and things provided for such streets;