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Customs, Excise and Gold Tribunal - Delhi

Swadeshi Polytex Ltd. vs Commissioner Of Central Excise on 9 June, 2004

Equivalent citations: 2004(171)ELT22(TRI-DEL)

ORDER

K.K. Usha, J. (President)

1. The appellant/applicant pleads financial hardship. It is submitted that the factory is closed since 2001. Under these circumstances, condition for pre-deposit is waived. There will be a stay of recovery. Post the appeal for hearing on 20-9-04.