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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Telangana - Subsection

Section 87(2) in Telangana Education Act, 1982

(2)If any person obstructs any authority, officer or person from entering any private educational institution in the exercise of any power conferred on it or him by or under this Act, he shall be punished with fine which may extend to [two thousand rupees] [Substituted by Act No.27 of 1987.].