Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(2)So much of the obligation of the Company, under sub-section (1)as related to the properties and assets of the Company in the possession, custody or control of the Official ;Liquidator of the Company shall be discharged by him.