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Himachal Pradesh High Court

Jagjit Singh vs . Sub Divisional Officer-Cum- ... on 21 June, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Jagjit Singh vs. Sub Divisional Officer-cum- Collector CMPMO No:219 of 2022.

21.06.2022 Present: Mr.Onkar Jairath, Advocate, for the peti i Ms.Rameeta Rahi, Additional Advocate. Ge al for respondent No.1-State. { wy -

\ Notice. Ms.Rameeta Rahi, le rl Aton Advocate General, appears, waives and accepts $ service of notice on behalf N\ . a of respondent No.1-State. OY ne Notice, returflable Yon 02. 08.2022, on taking steps during course of 2S} issued to respondents No.2 and 3.

(Vivek Singh Thakur) Nee we Judge June 21; "3022 | ~ (Purohit), ' \ zz: Downloaded on - 21/06/2022 20:05:20 :::CIS